Rajasthan High Court - Jaipur
Bhadar Singh S/O Shri Mangej Singh vs Smt Maina Kanwar W/O Bhadar Sigh D/O Lal ... on 8 May, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No.1985/2019
Bhadar Singh S/o Shri Mangej Singh
----Appellant
Versus
Smt Maina Kanwar W/o Bhadar Sigh D/o Lal Singh
----Respondent
For Appellant(s) : Mr. Hardik Mishra HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 08/05/2019 Learned counsel for the appellant prays for time to produce disability certificate of the appellant on record so as to show that he is suffering from paralysis and is physically disabled to the extent of 40%.
Put up after four weeks.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J //Jaiman//164 (Downloaded on 28/06/2019 at 11:46:39 PM) Powered by TCPDF (www.tcpdf.org)