Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The National Small Savings Fund (Custody and Investment) Rules, 2001 4. Utilisation of the fund. - The Fund shall be invested in the securities of the Central and State Governments in such ratio as are specified in these rules.
