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Supreme Court - Daily Orders

Pune Municipal Corp.. vs Harakchand Misirimal Solanki . on 22 January, 2020

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     ITEM NO.107                         COURT NO.3                  SECTION III

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   877/2014

     PUNE MUNICIPAL CORP..                                           Appellant(s)

                                                 VERSUS

     HARAKCHAND MISIRIMAL SOLANKI . & ORS.                           Respondent(s)

     (IA No. 3/2014 - RECALLING THE COURTS ORDER)

     WITH

     C.A. No. 881/2014 (III)
     (FOR RECALLING THE COURTS ORDER ON IA 3/2014
     IA No. 3/2014 - RECALLING THE COURTS ORDER)

     C.A. No. 878/2014 (III)
     (FOR RECALLING THE COURTS ORDER ON IA 4/2014
     IA No. 4/2014 - RECALLING THE COURTS ORDER)

     C.A. No. 883/2014 (III)
     (FOR RECALLING THE COURTS ORDER ON IA 3/2014
     IA No. 3/2014 - RECALLING THE COURTS ORDER)

     C.A. No. 885/2014 (III)
     (FOR RECALLING THE COURTS ORDER ON IA 3/2014
     IA No. 3/2014 - RECALLING THE COURTS ORDER)

     C.A. No. 880/2014 (III)
     (FOR RECALLING THE COURTS ORDER ON IA 3/2014
     IA No. 3/2014 - RECALLING THE COURTS ORDER)

     C.A. No. 882/2014 (III)
     (FOR RECALLING THE COURTS ORDER ON IA 6/2014
     IA No. 6/2014 - RECALLING THE COURTS ORDER)

     C.A. No. 884/2014 (III)
     (FOR RECALLING THE COURTS ORDER ON IA 3/2014
     IA No. 3/2014 - RECALLING THE COURTS ORDER)

     Date : 22-01-2020 These matters were called on for hearing today.
Signature Not Verified

Digitally signed by

     CORAM :
JAYANT KUMAR ARORA
Date: 2020.01.24
10:14:49 IST
                         HON'BLE MR. JUSTICE ARUN MISHRA
Reason:
                         HON'BLE MR. JUSTICE VINEET SARAN
                         HON'BLE MR. JUSTICE M.R. SHAH
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Counsel for the
parties            Mr. A. P. Mayee, Adv.
                   Mr. A. Rajarajan, Adv.

                   Mr.   Amar Dave, Adv.
                   Mr.   Sunil Mittal, Adv.
                   Mr.   Anuj Tiwari, Adv.
                   Ms.   Anushree, Adv.
                   Mr.   Vikas Mehta, Adv.
                   Mr.   Amit Kumar, Adv.
                   Mr.   Rajat Sehgal, Adv.

                   Ms.   Madhvi Kumar Sawant, Adv.
                   Mr.   Hitesh Kumar Sharma, Adv.
                   Mr.   Akhileshwar Jha, Adv.
                   Ms.   Meetali Gupta, Adv.
                   Mr.   A. K. Shrivastava, Adv.

                   Mr. Arun R. Pednekar, Adv.
                   Mr. Hitesh Kumar Sharma, Adv.
                   Mr. Sachin Patil, Adv.

                    M/S. J S Wad And Co, AOR

                    Ms. Asha Gopalan Nair, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List tomorrow i.e. on 23.01.2020.

(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER