Calcutta High Court
Santosh Kumar Bhadani vs Om Prakash Agarwala on 28 August, 2023
OD-12 & 13
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA No.GA/1/2022
In
CS/28/2020
SANTOSH KUMAR BHADANI
VS
OM PRAKASH AGARWALA
AND
IA No.GA/2/2022
In
CS/28/2020
SANTOSH KUMAR BHADANI
VS
OM PRAKASH AGARWALA
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : August 28, 2023.
Appearance :
Mr. Debrup Bhattacharjee, Adv.
Mr. Pradeep Kr. Tulsian, Adv.
Mr. Vivek Basu, Adv.
..for the petitioner
Mr. S. K. Singhi, Adv.
Mr. Riti Basu, Adv.
Mr. D. Acharjee, Adv.
Mr. Sayan Banerjee, Adv.
..for the defendant.
The Court: Counsel for the respective parties are present.
Counsel for the respondent/defendant has filed affidavit in
opposition to the supplementary affidavit filed in connection with GA No. 1 of 2022 after serving the copy same to the Counsel for the petitioner. Let the same be kept with the record.
2
As per the record, the matter is fixed as 'For Argument' on behalf of the respondent but when the matter is called Counsel for the respondent prays for time. The matter is specifically fixed for argument at 3.00 P.M. but without any reason the Counsel for the respondent prays for time only to delay the matter.
Thus, this Court is of the view that the case may be adjourned subject to payment of cost of Rs.25,000/-.
Let the matter appear on 17th November, 2023 at 3 P.M. The respondent is directed to pay the said amount within a week from date.
(KRISHNA RAO, J.) Sbghosh