Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(1)(a) in The Gujarat Emergency Medical Services Act, 2007 (a)with the approval of the State Government-(i)appoint a Secretary and(ii)determine such number and category of other officers and employees, and