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Calcutta High Court

New Age Realty Pvt. Ltd vs M/S. Karthikeya Ancillaries Pvt. Ltd. & ... on 30 November, 2010

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                  AP No. 244 of 2010
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                                                                       In the matter of:
                                                             NEW AGE REALTY PVT. LTD.

                                                                                    Versus

                                     M/S. KARTHIKEYA ANCILLARIES PVT. LTD. & ANR.




  BEFORE:
  The Hon'ble JUSTICE I. P. MUKERJI
  Date : 30th November, 2010.


                                                                           Appearance:
                                                        Mr. Joyanto Kumar Mitra Sr. Adv.



  The Court : It appears from the arguments put forward by Mr. Jayanta Kumar Mitra

learned Senior Advocate today that there is hardly any dispute regarding the facts. Only

questions of law are involved. The question being :- Whether this High Court has the

competence to entertain, try and determine the instant Section 11 application filed by

Mr. Mitra's Clients?   Therefore, list this application as the first adjourned motion on

7.12.2010

. It is submitted that affidavits are also complete in this application.

All parties concerned are to act on a signed photocopy of this order on the usual undertakings.

                                                       (I.    P. MUKERJI, J.)

SP/