Calcutta High Court
New Age Realty Pvt. Ltd vs M/S. Karthikeya Ancillaries Pvt. Ltd. & ... on 30 November, 2010
Author: I. P. Mukerji
Bench: I. P. Mukerji
AP No. 244 of 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
In the matter of:
NEW AGE REALTY PVT. LTD.
Versus
M/S. KARTHIKEYA ANCILLARIES PVT. LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 30th November, 2010.
Appearance:
Mr. Joyanto Kumar Mitra Sr. Adv.
The Court : It appears from the arguments put forward by Mr. Jayanta Kumar Mitra
learned Senior Advocate today that there is hardly any dispute regarding the facts. Only
questions of law are involved. The question being :- Whether this High Court has the
competence to entertain, try and determine the instant Section 11 application filed by
Mr. Mitra's Clients? Therefore, list this application as the first adjourned motion on
7.12.2010. It is submitted that affidavits are also complete in this application.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) SP/