Section 17(1)(b) in The United Provinces Acquisition of Property (Flood Relief) Rules, 1949

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State of Uttar Pradesh - Subsection

Section 17(1)(b) in The United Provinces Acquisition of Property (Flood Relief) Rules, 1949

(b)the amount of compensation separately under clauses first, second and third of sub-section (1) and sub-section (2) of Section 23 of the Land Acquisition Act; and

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State of Uttar Pradesh - Subsection

Section 17(1)(b) in The United Provinces Acquisition of Property (Flood Relief) Rules, 1949