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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(1)(i) in The Jammu and Kashmir Legal Services Authorities Rules, 1998

(i)the Jammu and Kashmir State Legal Services Board constituted under rule 3 of the Jammu and Kashmir State Legal Aid to the Poor Rules, 1987 (hereinafter referred to as the said Board) shall stand dissolved ;