Kerala High Court
S.Sasidahran Nair vs Nikhila S.Nair on 20 February, 2015
Author: K. Ramakrishnan
Bench: C.K.Abdul Rehim, K.Ramakrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE C.K.ABDUL REHIM
&
THE HONOURABLE MR. JUSTICE K.RAMAKRISHNAN
WEDNESDAY, THE 8TH DAY OF JULY 2015/17TH ASHADHA, 1937
OP (FC).No. 147 of 2015 (R)
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AGAINST THE ORDER IN O.P.149/2014 of FAMILY COURT,
ATTINGAL, DATED 20.02.2015
PETITIONER(S):
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S.SASIDAHRAN NAIR, AGED 53 YEARS,
S/O.SIVASANKARA PILLAI,
CHEKKALAVILAKATHUVEEDU, PURAVOOR, KIZHUVALLAM VILLAGE,
CHERAYINKEEZHU TALUK, THIRUVANANTHAPURAM DISTRICT,
REPRESENTED BY THE POWER OF ATTORNEY HOLDER NISHAD,
AGED 34 YEARS, S/O. SOMAN NAIR, KUNNILCHARUVILA PUTHENVEEDU,
14 LMS, ATTINGAL VILLAGE, CHERAYINKEEZHU TALUK,
THIRUVANANTHAPURAM DISTRICT.
BY ADVS.SRI.JOHNSON GOMEZ
SRI.S.BIJU (KIZHAKKANELA)
RESPONDENT(S):
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NIKHILA S.NAIR, AGED 18 YEARS,
D/O. SMITHA, GANGAKUDEER, NEAR LMS JUNCTION,
ATTINGAL VILLAGE, CHERAYINKEEZHU TALUK,
THIRUVANANTHAPURAM DISTRICT - 695 102.
THIS OP (FAMILYCOURT) HAVING BEEN FINALLY HEARD ON 08-07-2015, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
:2:
OP (FC).No. 147 of 2015
APPENDIX
PETITIONER'S EXHIBITS :
EXT.P1 : COPY OF THE ORIGINAL PETITION IN O.P.149/14 BEFORE
THE FAMILY COURT, ATTINGAL.
EXT.P2 : COPY OF THE OBJECTION IN O.P.NO.149/2014 FILED BY
THE PETITIONER BEFORE THE FAMILY COURT, ATTINGAL.
EXT.P3 : COPY OF THE ORDER DATED 20.02.2015 PASSED BY THE
FAMILY COURT, ATTINGAL IN O.P.149/2014.
EXT.P4 : CERTIFIED COPY OF THE POWER OF ATTORNEY DATED
08.07.2014 EXECUTED BY THE PETITIONER AND
PRODUCED BEFORE THE FAMILY COURT.
RESPONDENT'S EXHIBITS : NIL
// True Copy//
P.A. to Judge
ss
C.K. ABDUL REHIM &
K. RAMAKRISHNAN, JJ.
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O.P.(F.C.) No.147 of 2015
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Dated this the 8th day of July, 2015
JUDGMENT
C.K. Abdul Rehim, J Learned counsel for the petitioner submits that the issue involved in this petition has become infructuous in view of the settlement arrived at between the parties.
Therefore the petition is dismissed as infructuous.
Sd/-
C.K. Abdul Rehim, Judge Sd/-
K. Ramakrishnan, Judge // True Copy// P.A. to Judge ss