Section 24(1)(h) in Govind Guru Tribal University at Banswara Act, 2012
(h)two persons having special attainment in the field of studies not being employees of the University, one to be nominated by the Chancellor and the other by the State Government; [***] [Deleted 'and' by Rajasthan Act No. 10 of 2016, dated 18.4.2016.]