Karnataka High Court
L B Ranganatha vs B Manoj Kumar on 20 March, 2009
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
'Sig: K N SAYALU, ADV FOR R1}
(BY SR1. R BEVAJBAS, AGA FOR R2 85 3) 9 K
E
IN' THE mar: CGURT or KARNATAKA, BANGALORE
DATED THIS THE 20*"! DAY or MARCH, 2009-%.j
BEFORE Q TA
THE Ho1~rBLE MR. JUSTICE RABE MGHAH "
WRIT PETITION N0§. 3a508i%1:.0cé4 'L
39509 or zomtsc/3'11 -- % " "
IN WP N9 30508 C}? 2084:
BETWEEN
L B RANGANATHA
3,10 LATE BYRAPPA __ _
AGE 68 YRS, OCC;A{}RiCLF.LT¥'UF<IST., "
R/(I) HALELAKKG.LL1_v11;._LA<3}:=:, _ * ._
'TQ. TAR1KERE;_'D1:j;~:fi:%.'C;H.1«c.i;MAGA:.UR.v«H» PETFFIONER
(By Sri: 3&2 R-B8E§N' I')
Am: 1' % ._ __
1 B §;z1AN'r:>tJ Kgitsigéslé
S/O ms?;1MA._L 2 -
MAJOR; I3/e..LA:{§<é'1LL1 VILLAGE,
.. .2j£'Q.**rAR1K;:s2g, 13131'. CHICKMAGALUR
LA 2: - ., '1'Iris}:EA.}.}.E}zEJ¥.}'I'Y COMMXSSICJNER
_ 'mg'i§KMA_s;aLsR D¥S'}'., CHICKMA(}ALUR..
3 ' THE; .A$:?f.iSrANT c0Mmss10NER
"'TARIK§?5RE suB--D;V§sION,
' MREKERE,
A. D183'. CMCKMAGALUR. RESPONDENTS
THIS WRIT' PETITION IS FILED vmnm ART1c:a,Es;"22§ AND 227 OF THE CONSTITUTION OF ENDIA pRf'x¥E'NCf' 'T'\(} ' QUASH THE ORDER 3'2'. 17.11.2003 * PASSED BY R3 AND ETC.
£N WP No 38509 OF 2{}O4 BETWEEN L B KUMAR S/O LATE BYRAPPA-»L.L» "
AGE 60 YRS, 0cc:A<3RICuLTUR1s'i:, R/0 HALELAKKGLLI VII.;L.AGE,;*""' - TQ. TARIKERE, DIST. CH-:ct{Msa;a{V.U22_"v.% _ T ' 5..._.P'r'E-', 'ITl€ lNER {By Sxi : s.v. P:§;gI}:z::.sH,;:;%j§_%.f,:'V.::~ §BS';g§r'f AND: ' _ _ 1 V' 1 T NA_§§2%§f;23;}iE£§.£?PA:'S}_v'O "HAE@U§$JANTHAPPA Mwog,' '¥2f_.O_F';E3HA}?i~.KER;E VILLAGE, TARZKERE 'rQj.-»,._<::ei;<::;§;'1sm(3ALI3R DiST.
2 T H N21:3ARA;5Aé1§Asé;.'%0 HANUMANTHAPPA :IsJAJOR:,"R_]OFv'BHA1?§KERE VILLAGE, .. :?;AR*i~2<ERE §: §%:c2«:MAaAL{H2 DIST.
.33' 91 Gififif-.%PPA S/O HANUMANTHAPPA " V _ ":sm;:;;>'1a>, BHAWKERE VILLAGE, ._ '.jf?ARi§<;E}RE}"FQ., CHECIKMAGALUR 013?. 4 ' 3 MAN<:;J*KUMAR S/C} BASTIMAL '*MA30R;' R/O LAKKGLLI VILLAGE, TQ, TTARIKERE, DIST. CHECKMAGALUR "I>'_.¥~£E DEPUTY COMMISSIONER C-HICKMAGALUR 5:131'.
CIHICKMAGALUR.
5 THE ASSISTANT CoMM.1ssImzEg Ts'-"sEIi{ERE SUB-DEVISIGN, TARIKERE, DIST. CHICKMAGALUR.
(By Sri: K N DAYALU 35 *1' SREEDHAR, fl ADV. ma R4) , (13? SR1. :2 DEVADAS, AGA FOR 355 55 6}__ ' 'I'H§S WRIT PETZTEON £3 FILED LINE-BER ARTICLES 226 AND 227 OF THE CONSTITUTEGN."()F*-INDIA'PFEATYING TO QUASH ma ORDER I}'If."'~f?,1.1.2QQ*2--«..VPAS«SED BY R6 AND ALSO QUASH THE'. ORQER'An':*_.__"3,v2'2'a{;4V PASSED BY RES VIDE ANNEXA. z3J§ID B. RV£§S'PECv'§_'IX?Ei*JY..V ; ._ TBESE ""é:C2O?§'iIf;R;'3'-«--V»'i-;C)N FOR PRL. HEARING GR-QUP_, .TH_§S---"DAY_f§'HE comm' MADE 'Hfl3FoLLoan§§; ~} 1. -» 2 gm 1%:
'1'here is I10Vr6:_pf.s:'st:;{itatio.I1 far the parties. Hence, '~ ._i:_he pétitj.firr1$ are 'CiiS:3'-L-£~i:SSed for n<xr1-«prosficution. §E.Z§§§ :%as?g:w'9fmT:%.F% " A x