Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(a) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980 (a)having in his possession, custody or control any property forming part of the undertaking wrongfully withholds such property from the Government or the Board; or
