Rajasthan High Court - Jaipur
Ajay Garg S/O Late Shri Madan Lal Garg vs Ms. Niranjana Garg W/O Late V.K. Garg ... on 12 July, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 14050/2017
Ajay Garg S/o Late Shri Madan Lal Garg
----Petitioner
Versus
Ms. Niranjana Garg W/o Late V.k. Garg (Vijendra Kumar Garg)
----Respondent
For Petitioner(s) : Mr. Rajneesh Gupta for Mr. LM Bhardwaj HON'BLE MR. JUSTICE ALOK SHARMA Order 12/07/2018 Mr. Rajneesh Gupta seeks time on behalf of Mr. LM Bhardwaj, counsel for the petitioner, who has had a cataract operation.
Put up after two weeks, as prayed.
(ALOK SHARMA),J DK Powered by TCPDF (www.tcpdf.org)