Rajasthan High Court - Jaipur
Reliance Gen Insurance Co Ltd vs Gopali Bai And Another on 25 March, 2019
Author: Sabina
Bench: Sabina
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 926/2016
Reliance Gen Insurance Company Limited, Kota at present 'Man
Upasana, Sardar Patel Marg, C-Scheme, Jaipur through its
authorized signatory). (Insurer of Vehicle DL-5-CE-0481).
----Appellant
Versus
1. Gopali Bai W/o Shri Kalu Balai Meghwal, aged about 60 years,
R/o Village Akoda, District Bundi.
2. Ramesh Chand Gurjar S/o Shri Cheetal Lal Gurjar, R/o Village
Akoda, District Bundi. (Owner & Driver).
----Respondents
For Appellant(s) : Mr. Rizwan Ahmed Adv.
HON'BLE MRS. JUSTICE SABINA Judgment / Order 25/03/2019 List with S.B. Civil Miscellaneous Appeal No.872/2016.
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