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Bombay High Court

Sunil Abhiman Patil And Others vs The State Of Maharashtra And Others on 15 February, 2022

Author: S.G.Dige

Bench: S.V.Gangapurwala, S.G.Dige

                                            1
                                                                       2168.22WP

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                        928 WRIT PETITION NO. 2168 OF 2022

                         SUNIL ABHIMAN PATIL & OTHERS
                                       VERSUS
                     THE STATE OF MAHARASHTRA & OTHERS
                                           ...
                     Advocate for the petitioners : Mr.E.S.Murge
                      AGP for Respondent-State : Mr.A.S.Shinde
                                           ...

                                CORAM : S.V.GANGAPURWALA &
                                        S.G.DIGE, JJ.

DATE : 15.02.2022 P.C. :

1] The petitioners claim to be working in Tribal / PESA area and seek one step increment.
2] Issue notice to the respondents, returnable on 12.04.2022. Learned AGP waives notice for respondent nos.1 to 5.

[S.G.DIGE, J.] [S.V.GANGAPURWALA, J.] DDC ::: Uploaded on - 17/02/2022 ::: Downloaded on - 18/02/2022 00:21:46 :::