Bombay High Court
Sunil Abhiman Patil And Others vs The State Of Maharashtra And Others on 15 February, 2022
Author: S.G.Dige
Bench: S.V.Gangapurwala, S.G.Dige
1
2168.22WP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
928 WRIT PETITION NO. 2168 OF 2022
SUNIL ABHIMAN PATIL & OTHERS
VERSUS
THE STATE OF MAHARASHTRA & OTHERS
...
Advocate for the petitioners : Mr.E.S.Murge
AGP for Respondent-State : Mr.A.S.Shinde
...
CORAM : S.V.GANGAPURWALA &
S.G.DIGE, JJ.
DATE : 15.02.2022 P.C. :
1] The petitioners claim to be working in Tribal / PESA area and seek one step increment.
2] Issue notice to the respondents, returnable on 12.04.2022. Learned AGP waives notice for respondent nos.1 to 5.
[S.G.DIGE, J.] [S.V.GANGAPURWALA, J.] DDC ::: Uploaded on - 17/02/2022 ::: Downloaded on - 18/02/2022 00:21:46 :::