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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(2)(g) in The Himachal Pradesh Advocates Welfare Fund Act, 1996

(g)all sums received from the Life Insurance Corporation of India on the death of a member of the Fund under a Group Insurance Policy;