Gauhati High Court
Kuppum Venkatesh Srikanth @ Kuppum ... vs The Indian Institute Of Technology And 3 ... on 15 June, 2022
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/2
GAHC010187232021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6136/2021
KUPPUM VENKATESH SRIKANTH @ KUPPUM VENKATASH SRIKANTH
S/O LATE KUPPAM SRINIVASACHAR VENKATASH, RESIDENT OF
QUARTER NO. D-118, IIT GUWAHATI, PS CHANGSARI, DIST KAMRUP .
ASSAM,
ASSISTANT PROFESSOR (UNDER SUSPENSION) DEPARTMENT OF
MATHEMATICS, IIT, GUWAHATI
VERSUS
THE INDIAN INSTITUTE OF TECHNOLOGY AND 3 ORS.
REPRESENTED BY ITS DIRECTOR, IITG BORDER ROAD, AMINGAON,
ASSAM, 781039
2:THE DEAN OF FACULTY AFFAIRS
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI
IITG
BORDER ROAD
AMINGAON
ASSAM
781039
3:THE REGISTRAR
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI
IITG
BORDER ROAD
AMINGAON
ASSAM
781039
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4:THE COMMITTEE FOR REVIEW OF SUSPENSION
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHTAI
REPRESENTED BY THE DEAN OF FACULTY AFFAIRS
IIT
GUWAHATI
IITG
BORDER ROAD
AMINGAON
ASSAM
78103
Advocate for the Petitioner : MR. N BORAH
Advocate for the Respondent : SC, IITG
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 15.06.2022 On the prayer of the parties, list the matter on 23.06.2022.
JUDGE Comparing Assistant