Madhya Pradesh High Court
Rajendra Prasad Agrawal vs The State Of Madhya Pradesh on 15 June, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10947 of 2017 (RAJENDRA PRASAD AGRAWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 15-06-2023 List alongwith C.R.No.19/2018.
(DWARKA DHISH BANSAL) JUDGE anu Signature Not Verified Signed by: ANUPRIYA SHARMA CHOUBEY Signing time: 6/16/2023 1:10:20 PM