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Madhya Pradesh High Court

Rajendra Prasad Agrawal vs The State Of Madhya Pradesh on 15 June, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10947 of 2017 (RAJENDRA PRASAD AGRAWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 15-06-2023 List alongwith C.R.No.19/2018.

(DWARKA DHISH BANSAL) JUDGE anu Signature Not Verified Signed by: ANUPRIYA SHARMA CHOUBEY Signing time: 6/16/2023 1:10:20 PM