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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Ayurvedic Medicine Rules, 1960

(3)The voting paper shall show by demarcating lines drawn horizontally, the space meant for each candidate. The cross mark shall be put in space meant for the purpose. If the cross mark is not put at the appropriate place but is put anywhere in between two horizontal lines without the consideration of vertical lines meant for a particular candidate it shall be presumed that the elector has voted for that candidate. It shall not invalidate a vote if more than one mark is put in the space meant for one candidate but all these marks shall count as one vote in favour of that candidate in whose place all these marks have been given.