Bombay High Court
Chand Mustafa Shaikh Rozewale vs The State Of Maharashtra And Others on 20 April, 2021
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 5440 OF 2021
Hussain Sakhauddin Mulla .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Shri V. C. Patil, Advocate h/f Shri U. B. Bondar, Advocate for the
Petitioner.
Shri S. T. Tiwari, A.G.P. for Respondent Nos. 1 to 3.
AND
WRIT PETITION NO. 5444 OF 2021
Layak Mehtab Shaikh .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Shri V. C. Patil, Advocate h/f Shri U. B. Bondar, Advocate for the
Petitioner.
Shri A. R. Kale, A.G.P. for Respondent Nos. 1 to 3.
AND
WRIT PETITION NO. 6202 OF 2021
Isaq Noor Karbhari and another .. Petitioners
Versus
The State of Maharashtra and others .. Respondents
AND
WRIT PETITION NO. 6203 OF 2021
Ismail Bashir Maniyar .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
AND
WRIT PETITION NO. 6204 OF 2021
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Noor Pachasab Shaikh .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
AND
WRIT PETITION NO. 6205 OF 2021
Bandeali Bashir Fakir .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
AND
WRIT PETITION NO. 6206 OF 2021
Karim Akbar Dhekle .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
AND
WRIT PETITION NO. 6207 OF 2021
Nisar Mohammad Shaikh .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
AND
WRIT PETITION NO. 6208 OF 2021
Chand Mustafa Shaikh Rozewale .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
AND
WRIT PETITION NO. 6209 OF 2021
Subhash Madhavrao Birajdar .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
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AND
WRIT PETITION NO. 6210 OF 2021
Zahir Ajiz Patel @ Shaikh .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
AND
WRIT PETITION NO. 6211 OF 2021
Basavraj Shivraj Patil .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Shri V. C. Patil, Advocate h/f Shri U. B. Bondar, Advocate for the
Petitioner in all matters.
Shri S. P. Tiwari and Shri A. R. Kale, A.G.P. for Respondent Nos.
1 to 3 in respective matters.
CORAM : S. V. GANGAPURWALA AND
SHRIKANT D. KULKARNI, JJ.
DATE : 20TH APRIL, 2021.
FINAL ORDER :
. We have heard the learned counsel for the petitioners and the learned Assistant Government Pleaders for the respondents/ State in respective matters.
2. The learned counsel for the petitioners submits that, the respondents be directed to allow the petitioners to occupy their respective tin sheds till actual start of construction work of shopping complex by the Gram Panchayat or by the Government.
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4. The petitioners may make representations to the authority concerned with regard to their prayer and the authority may consider the same on its own merits and in accordance with law and policy.
5. The writ petitions are disposed of. No costs.
[SHRIKANT D. KULKARNI, J.] [S. V. GANGAPURWALA, J.] bsb/April 21 ::: Uploaded on - 21/04/2021 ::: Downloaded on - 07/09/2021 22:37:03 :::