Gujarat High Court
Kone Elevator - India - Private Limited vs State Of Gujarat & on 28 November, 2013
Author: M.R. Shah
Bench: M.R. Shah
KONE ELEVATOR - INDIA - PRIVATE LIMITED....Petitioner(s)V/SSTATE OF GUJARAT C/SCA/14675/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 14675 of 2013 With SPECIAL CIVIL APPLICATION NO. 4638 of 2011 With SPECIAL CIVIL APPLICATION NO. 879 of 2013 With SPECIAL CIVIL APPLICATION NO. 8438 of 2013 ================================================================ KONE ELEVATOR - INDIA - PRIVATE LIMITED....Petitioner(s) Versus STATE OF GUJARAT & 1....Respondent(s) ================================================================ Appearance: MR AKSHAY A VAKIL, ADVOCATE for the Petitioner(s) No. 1 GOVERNMENT PLEADER for the Respondent(s) No. 1 - 2 ================================================================ CORAM: HONOURABLE MR.JUSTICE M.R. SHAH and HONOURABLE MR.JUSTICE R.P.DHOLARIA Date : 28/11/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) S.O. to 12/12/2013. Interim Relief granted earlier to continue till then.
(M.R.SHAH, J.) (R.P.DHOLARIA,J.) Rafik.
Page 1 of 1