Section 14 in The National Council For Teacher Education Rules, 1997

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Union of India - Section

Section 14 in The National Council For Teacher Education Rules, 1997

14. Annual Report.

(1)The Council shall prepare once in every year its annual report in Form III appended to these rules.

(2)The Council shall submit its annual report in respect of its activities in a previous financial year to the Central Government within nine months of the end of the financial year.Form IMemorandum Of Appeal[See rule 11]Appeal Before The National Council For Teacher Education Under Section 18 Of Ncte Act, 1993Appeal No............................... of 19...............................

ABC…...........................................................		Appellant
(herefurnish complete postal address)
	versus
DEF…...........................................................		Respondent

ToThe Member Secretary,National Council for Teacher Education,New Delhi.Sir,The appellant named above begs to prefer this Memorandum of appeal under section 18 of the National Council for Teacher Education Act, 1993 on the following facts and grounds :-Facts

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Union of India - Section

Section 14 in The National Council For Teacher Education Rules, 1997

14. Annual Report.