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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(5) in The Orissa Ayurvedic Medicine Rules, 1960

(5)For the purpose Of election under Clause (vi) of Sub-section (2) of Section 3 the electoral roll shall be prepared in Form 'M' showing therein the names of all the teaching staff of the institutions affiliated to the Faculty and those who are registered practitioners under the Act.