Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 63 in The Bombay Forest Rules, 1942 63. Precautions to be taken while lopping trees. - Lessees exercising the privilege of lopping trees for obtaining rab granted by clause (a) of the last preceding rule, shall leave uncut a main leading shoot (shenda) of each tree which they so lop.
