Andhra Pradesh High Court - Amravati
Mohd. Muneer Died Per L.Rs Appellants 2 3 vs Sayyed Abdul Raheem Died Per Lrs Rr2 To 4 on 13 April, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE NO.: A.S.No.545 of 2006 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
24. 13.04.2022 SRS,J At request of learned Senior Counsel appearing on behalf of the appellant/s, list the matter on 19.04.2022.
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