Punjab-Haryana High Court
Roshan Lal Etc vs Madan Lal Etc on 26 April, 2018
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Regular Second Appeal No. 2183 of 1999 (O&M)
Date of Decision: April 26, 2018.
Roshan Lal etc.
..........APPELLANT (s).
VERSUS
Madan Lal etc.
........RESPONDENT(s).
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: None for the appellant (s).
*******
SURINDER GUPTA, J.(Oral)
As per office report, the appellants have not deposited the costs, which was imposed upon them vide order dated 01.02.2018.
Today also, none has appeared on behalf of the appellants. Dismissed for non-compliance of order dated 01.02.2018.
( SURINDER GUPTA )
April 26, 2018. JUDGE
Jyoti-II
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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