Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 43 in The Orissa Ayurvedic Medicine Rules, 1960 43. The Registrar shall have general control over the management of the office and superintendence of the land, building and equipments belonging to he Council and the Faculty.
