Gujarat High Court
M/S Daewoo Motors India Ltd vs Arun Motors on 31 January, 2003
Author: R.P. Dholakia
Bench: R.P.Dholakia
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION No 335 of 2003
--------------------------------------------------------------
M/S DAEWOO MOTORS INDIA LTD
Versus
ARUN MOTORS , A PARTNERSHIP FIRM THRO'ARUN HIRABHAI CHOKSI
--------------------------------------------------------------
Appearance:
1. Criminal Misc.Application No. 335 of 2003
MR BALRAM D JAIN for Petitioner No. 1-4
DS AFF.NOT FILED (N) for Respondent No. 1
PUBLIC PROSECUTOR for Respondent No. 2
--------------------------------------------------------------
CORAM : MR.JUSTICE R.P.DHOLAKIA
Date of Order: 31/01/2003
ORAL ORDER
Heard.
Affidavit of the direct service of respondent No.1 is not filed.
The petitioner is directed to remove the office objection/s on or before 3/2/2002. S.O. to 4/2/2003.
(R.P. DHOLAKIA, J.) RAFIK