Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(d) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 2009 (d)That he has in his possession such minimum gear as may be prescribed by the Board for undertaking stevedoring efficiently.
