Chattisgarh High Court
Kanhaiyalal Chandra vs Manohar Chandra 32 Wps/7437/2009 ... on 5 March, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 13 of 2012
Kanhaiyalal Chandra Versus Manohar Chandra
05.03.2020 None for the appellant.
Earlier sole respondent has died.
As per I.A.No.3 sole respondent died on 03.12.2019. I.A.No.3 filed on 28.02.2020. I.A.No.3 filed within prescribed period of limitation of 90 days. Issue notice to proposed legal heirs on merits as well as I.A.No.3. PF as per rules.
Fix this case after 8 weeks.
Sd/-
(Sharad Kumar Gupta) Judge parul