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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(xiii) in Indian Institutes of Management Rules, 2018

(xiii)The Director is entitled to draw allowances like Dearness Allowance, etc. as may be admissible from time to time as per rules of the Government of India.