Allahabad High Court
Vushnu Kumar vs Dinesh Gautam And Others on 24 May, 2023
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:116909 Court No. - 44 Case :- FIRST APPEAL FROM ORDER No. - 351 of 1997 Appellant :- Vushnu Kumar Respondent :- Dinesh Gautam And Others Counsel for Appellant :- A.K.Goyal,Akhilesh Kumar,Shiv Nath Singh Counsel for Respondent :- R. Chaddha,P.K. Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
This appeal is of the year 1997. None has appeared to press this appeal on behalf of appellant despite repeated calls.
Learned counsel for the respondents is present.
I have no other option but to dismiss the appeal.
Accordingly, the appeal is dismissed for want of prosecution.
Interim relief, if any, stands vacated.
Order Date :- 24.5.2023 P.S.Parihar