Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Vushnu Kumar vs Dinesh Gautam And Others on 24 May, 2023

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Neutral Citation No. - 2023:AHC:116909
 
Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 351 of 1997
 

 
Appellant :- Vushnu Kumar
 
Respondent :- Dinesh Gautam And Others
 
Counsel for Appellant :- A.K.Goyal,Akhilesh Kumar,Shiv Nath Singh
 
Counsel for Respondent :- R. Chaddha,P.K. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

This appeal is of the year 1997. None has appeared to press this appeal on behalf of appellant despite repeated calls.

Learned counsel for the respondents is present.

I have no other option but to dismiss the appeal.

Accordingly, the appeal is dismissed for want of prosecution.

Interim relief, if any, stands vacated.

Order Date :- 24.5.2023 P.S.Parihar