Supreme Court - Daily Orders
Ambalavanar Trust Board Tr.Trustee vs K.Thirunavukkarasu Mudaliyar on 13 February, 2023
Bench: Abhay S. Oka, Rajesh Bindal
ITEM NO.801 COURT NO.16 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8075-8076/2010
AMBALAVANAR TRUST BOARD TR.TRUSTEE Appellant(s)
VERSUS
K.THIRUNAVUKKARASU MUDALIYAR & ORS. Respondent(s)
Date : 13-02-2023 These appeals were mentioned for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Mr. G. Sivabalamurugan, Adv.
Mr. Selvaraj Mahendran, Adv.
Ms. Merlyn Rachel, Adv.
Mr. Bhargava V. Desai, AOR
For Respondent(s) Mr. V. Kumar A., Adv.
Mr. Karunakar Mahalik, AOR
Mr. Naresh Kumar, AOR
Mr. T. Harish Kumar, AOR
UPON being mentioned the Court made the following
O R D E R
List on 27.02.2023.
(HARSHITA UPPAL) (MATHEW ABRAHAM) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by Harshita Uppal Date: 2023.02.13 16:28:14 IST Reason: