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Supreme Court - Daily Orders

Ambalavanar Trust Board Tr.Trustee vs K.Thirunavukkarasu Mudaliyar on 13 February, 2023

Bench: Abhay S. Oka, Rajesh Bindal

     ITEM NO.801                               COURT NO.16               SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   8075-8076/2010

     AMBALAVANAR TRUST BOARD TR.TRUSTEE                                 Appellant(s)

                                                     VERSUS

     K.THIRUNAVUKKARASU MUDALIYAR & ORS.                                Respondent(s)


     Date : 13-02-2023 These appeals were mentioned for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE RAJESH BINDAL

     For Appellant(s)                  Mr. G. Sivabalamurugan, Adv.
                                       Mr. Selvaraj Mahendran, Adv.
                                       Ms. Merlyn Rachel, Adv.

                                        Mr. Bhargava V. Desai, AOR

     For Respondent(s)                Mr. V. Kumar A., Adv.
                                      Mr. Karunakar Mahalik, AOR

                                       Mr. Naresh Kumar, AOR

                                       Mr. T. Harish Kumar, AOR


                              UPON being mentioned the Court made the following
                                                 O R D E R

List on 27.02.2023.

(HARSHITA UPPAL) (MATHEW ABRAHAM) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by Harshita Uppal Date: 2023.02.13 16:28:14 IST Reason: