Delhi High Court - Orders
Zydus Wellness Products Limited vs Cipla Health Ltd & Anr on 24 September, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~15
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ CS(COMM) 115/2023 & I.A. 2281/2025
ZYDUS WELLNESS PRODUCTS LIMITED .....Plaintiff
Through: None
versus
CIPLA HEALTH LTD & ANR. .....Defendants
Through: Ms. Archana Sachdeva and Mr.
Harshit Bhoi, Advocates
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 24.09.2025 Learned counsel for defendant states that mediation proceedings are underway.
Learned Mediator is directed to conclude the mediation proceedings before the next date of hearing.
List on 10.03.2026.
Copy of the Order be sent to the Organizing Secretary of the Delhi High Court Mediation & Conciliation Centre for information and compliance.
MANMEET PRITAM SINGH ARORA, J SEPTEMBER 24, 2025/mt This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2025 at 22:55:33