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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(i) in Special Rules for Regulating the Construction and Maintenance in the Vicinity of Civil Aerodromes, 1970

(i)"vicinity of the Civil Aerodrome" and "vicinity of Air-force, Air-field and installations" means the areas and the distances respectively specified in Schedules I and II appended to these rules; and