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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 42(3) in Venkateshwara Open University Act, 2012

(3)The Government shall have the power to forfeit, in the prescribed manner. a part or whole of the Endowment Fund in case the University or the sponsoring body contravenes any of the provisions of this Act, rules. statutes, ordinances or regulations made thereunder.