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State of Karnataka - Section

Section 10 in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013

10. Meetings of the Project Management Committee and the Price Fixation Committee.

(1)The meetings of the Project Management Committee or the Price Fixation Committee may be convened by the Chairman of the respective Committee.
(2)The Chairman of the Project Management Committee or the Price Fixation Committee may if he/she feels it necessary convene a special meeting .
(3)The quorum at the meeting and the procedure of the meeting of the Project Management Committee or the Price Fixation Committee shall be such as may be prescribed.
(4)Every meeting of the Project Management Committee or Price Fixation Committee shall be presided over by its Chairman and if for any reason the Chairman is unable to attend the meeting, any other member nominated by the Chairman or any other member chosen by the members present at the meeting shall preside over the meeting.