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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(1)(xii) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(xii)to provide for allowances and travelling allowances, to institute scholarships, bursaries, medals and prizes and to organize exhibitions;