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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012

(3)In case of reversion/transfer to parent department, the person so appointed shall not have any right to protection of Grade pay or status held by him/her on the post in the RUIDP unless otherwise provided in these rules:Provided that a person may on his/her will, resign or seek retirement according to the conditions of service of his/her parent Department Service which shall not confer upon him/her any right other than these ordinarily admissible under the Rajasthan Service Rules, 1951:Provided further that as soon as the person is promoted in the parent cadre on post carrying higher pay scale, he/she shall be reverted back to the parent department.