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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in The Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

(2)The fees to be determined by the Committee shall includes,-
(i)the tuition fees;
(ii)library fees;
(iii)laboratory fees;
(iv)computer fees;
(v)caution money; and
(vi)such other fees, as the Committee may decide or as directed by the State Government.