Delhi High Court - Orders
Teva Pharmaceuticals Usa Inc vs Deputy Commissioner Of Income Tax, ... on 26 July, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~1-5 (SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10711/2017
TEVA PHARMACEUTICALS USA INC. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
Versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel and Mr. Vipul
Agrawal, Sr. Standing Counsel
with Yash Virmani, Mr.
Prashant Meharchandani, Mr.
Akshat Singh, Mr. Gibran
Naushad and Ms. Sakshi
Shairwal, Advs.
2
+ W.P.(C) 10714/2017
TEVA PHARMACEUTICALS USA INC. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Himanshu S. Sinha, Special
Counsel and Mr. Vipul
Agrawal, Sr. Standing Counsel
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 21:29:23
with Yash Virmani, Mr.
Prashant Meharchandani, Mr.
Akshat Singh, Mr. Gibran
Naushad and Ms. Sakshi
Shairwal, Advs.
3
+ W.P.(C) 12721/2019 & CM APPL. 52016/2019 (Interim Relief)
TEVA PHARMACEUTICALS INDUSTRIES LIMITED &
ANR. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Sunil Agarwal, Sr.
Standing Counsel, Mr.
Shivansh B. Pandya and Mr.
Utkarsh Tiwari, Advs.
4
+ W.P.(C) 4065/2022 & CM APPL. 22365/2024 (Amendment of
Writ Petition)
TEVA PHARMACEUTICAL INDUSTRIES LIMITED
..... Petitioner
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
3 (1)(1), INTERNATIONAL TAXATION, NEW DELHI
..... Respondent
Through: Mr. Sunil Agarwal, SSC with
Mr. Shivansh B. Pandya, JSC,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 21:29:23
Mr. Viplav Acharya, JSC and
Mr. Utkarsh Tiwari, Adv.
5
+ W.P.(C) 1295/2023 & CM APPL. 4915/2023 (Interim Relief)
TEVA PHARMACEUTICALS USA INC. ..... Petitioner
Through: Ms. Anuradha Dutt, Mr. Sachit
Jolly, Mr. Rishabh Malhotra,
Ms. Disha Jham, Ms. Soumya
Singh, Mr. Devansh Jain and
Mr. Raghav Dutt, Advs.
Versus
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3
(1) (1), INTERNATIONAL TAXATION NEW DELHI &
ANR. ..... Respondent
Through: Mr. Aseem Chawla, Sr.
Standing Counsel with
Ms.Pratishtha Chaudhary and
Ms. Poshali Dhillon, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 26.07.2024
Mr. Sinha, learned Special Counsel representing the
respondents, is continuing with his submissions.
Let this matter be called again on 08.08.2024 as part heard.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
JULY 26, 2024/rsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2024 at 21:29:23