Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(8) in The Rajasthan Medical Rules, 1957

(8)The Penal and Ethical Cases Committee shall make a report upon the application tot he Council in Camera, embodying in that reports such recommendations as the Committee shall think fit to make, with the reasons for the recommendations.