Central Information Commission
Sunita Kumari vs Forest Wildlife Department on 23 January, 2019
के ीय सूचना आयोग
Central Information Commission
बाबा गंगनाथ माग, मुिनरका
Baba Gangnath Marg, Munirka
नई द ली, New Delhi - 110067
File No: CIC/FWDEP/A/2018/610086/SD
Sunita Kumari ....अपीलकता/Appellant
VERSUS
बनाम
CPIO,
Department of Forest & Wildlife
Chandigarh Administration
Paryavaran Bhawan (2nd Floor)
Sec-19-B, Madhya Marg
Chandigarh-160019 ... ितवादीगण /Respondent
RTI application filed on : 11/08/2017
CPIO replied on : 11/09/2017 & 05/12/2017
First appeal filed on : 30/09/2017
First Appellate Authority order : 21/11/2017
Second Appeal dated : 12/12/2017
Date of Hearing : 21/01/2019
Date of Decision : 21/01/2019
Information sought:
The Appellant sought certain clarifications regarding Ex-serviceman Forester's appointment on Contract basis since 2015.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing: The following were present:-
Appellant: Not present.1
Respondent: Dr. Abdul Quyoom, Dy Conservator (Forests) & CPIO, Department of Forests & Wildlife, Chandigarh Administration, Chandigarh preset through VC.
CPIO submitted that appropriate reply has been provided to the Appellant.
Decision Commission has gone through the case records and observes that appropriate reply has been provided to the Appellant by the CPIO leaving no scope of intervention at this stage.
Commission upholds the submission of the CPIO. No further action lies.
The appeal is disposed of accordingly.
Divya Prakash Sinha ( द काश िस हा ) Information Commissioner ( सूचना आयु ) Authenticated true copy (अ भ मा णत स या पत त) Haro Prasad Sen Dy. Registrar 011-26106140 / [email protected] हरो साद सेन, उप-पंजीयक दनांक / Date 2