Section 12(3)(b) in Telangana Ferries Act, 1314 F

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

(b)boats which the [Government] [Substituted for the words 'Sarkari-i-Aali' by the A.P.A.O. 1957.] may exempt from the provisions of this section,

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