Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(2)(b) in The Punjab Apartment Ownership Rules, 1995 (b)Notice of regular meetings of the Board shall be given to each Director personally or by giving atleast three days prior to the date for such meeting.