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Andhra Pradesh High Court - Amravati

Yaduguru Srinivasa Reddy vs Reverend K.S.Martin on 29 September, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: S.A.No.523 of 2018

                           PROCEEDING SHEET

Sl.No     DATE                                                            OFFICE
                                          ORDER

NOTE

07. 29.09.2023 SV, J Appellant and 1st respondent are present inperson.

Due to the surgery undergone for knee replacement 2nd respondent not present.

Learned counsel for the appellant submits that he will take steps to bring the 2nd respondent for recording compromise.

List the matter after one month.

_________ SV, J Krs