Andhra Pradesh High Court - Amravati
Yaduguru Srinivasa Reddy vs Reverend K.S.Martin on 29 September, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: S.A.No.523 of 2018
PROCEEDING SHEET
Sl.No DATE OFFICE
ORDER
NOTE
07. 29.09.2023 SV, J Appellant and 1st respondent are present inperson.
Due to the surgery undergone for knee replacement 2nd respondent not present.
Learned counsel for the appellant submits that he will take steps to bring the 2nd respondent for recording compromise.
List the matter after one month.
_________ SV, J Krs