Karnataka High Court
C. Kannan vs K. Malliga on 31 October, 2023
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
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NC: 2023:KHC:38582
RFA No. 872 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 31ST DAY OF OCTOBER, 2023
BEFORE
THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
REGULAR FIRST APPEAL NO. 872 OF 2023 (RES)
BETWEEN:
C. KANNAN,
SON OF CHINNAPAIAN,
AGED ABOUT 67 YEARS,
RESIDING AT NO.636,
14TH 'A' MAIN ROAD,
1ST STAGE, GOKULA, MATTIKERE,
BENGALURU - 560 072.
...APPELLANT
(BY SRI. NAVEEN PATEL, ADVOCATE)
AND:
1. K. MALLIGA,
Digitally DIVORCED WIFE OF C. KANNAN,
signed by AGED ABOUT 60 YEARS,
VANDANA S
RESIDING AT NO.61,
Location:
HIGH 2ND CROSS, SOMMANNA GARDEN,
COURT OF
KARNATAKA VIDYARANYAPURA,
BENGALURU - 560 097.
2. ACCOUNTS OFFICER,
DEPARTMENT OF BSNL,
OFFICE AT 2ND FLOOR,
TELEPHONE HOUSE,
RAJABHAVANA ROAD,
BENGALURU - 560 001.
...RESPONDENTS
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NC: 2023:KHC:38582
RFA No. 872 of 2023
THIS RFA IS FILED UNDER SEC. 96 R/W ORDER 41 RULE
1 OF CPC, AGAINST THE JUDGMENT AND DECREE DATED
21.10.2022 PASSED IN OS NO.133/2015 ON THE FILE OF THE
III ADDITIONAL PRINCIPAL JUDGE, FAMILY COURT AT
BANGALORE PARTLY DECREEING THE SUIT FOR
MAINTENANCE.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
The learned counsel for the appellant has made a submission seeking conversion of the present appeal into Miscellaneous First Appeal. His submission is placed on record.
2. Registry is directed to convert this regular first appeal into miscellaneous first appeal and post before the Hon'ble Division Bench having roster.
3. Registry is also directed to permit learned counsel for the appellant to carry out necessary corrections in the appeal papers to enable conversion of the same into miscellaneous first appeal. -3-
NC: 2023:KHC:38582 RFA No. 872 of 2023
4. This regular first appeal stands disposed of for statistical purpose.
Sd/-
JUDGE MH/-
List No.: 1 Sl No.: 14