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Gauhati High Court - Aizawl

Sh. L Sachai And 29 Ors vs Sh. Subhash Sharma And 14 Ors on 12 May, 2026

                                                                  Page No.# 1/11

GAHC030005932019




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Cont.Cas(C)/21/2019

         Sh. L Sachai and 29 Ors
         Zawngling, Tuipang, Mizoram      2: LC Valaw
         Zawngling
         Tuipang
         Mizoram

         3: B Beizi
          Zawngling
         Tuipang
          Mizoram

         4: Mala
          Zawngling
         Tuipang
          Mizoram

         5: LC Khaikhei
          Zawngling
         Tuipang
          Mizora

         VERSUS

         Sh. Subhash Sharma and 14 Ors
         Sena Bhavan B-wing, New Delhi    2:Brig Birender Singh
         Chief Engineer
         BRTF
         C/o 99APO

         3:R Lalramnghaka
          Secretary
          Land Revenue and Settlement
          Mizoram
                                      Page No.# 2/11

4:Bhupesh Chaudary
 Deputy Commissioner
 Siaha District
 Mizoram

5:N Pachhunga
 Senior Revenue Officer
 Mara Autonomous District Council
 Siaha

6:Sh Manv Prasad
 Chief Engineer
 Border Road Task Force (BRTF)
 Project Pushpak
 GREF C/o 99 APO

7:Sh R.Zarzosanga
 Secretary to the Govt. of Mizoram
 Land Revenue and Settlement Dept.
Aizawl

8:Sh Kesavan R
 Deputy Commissioner
 Siaha Dist.
 Mizoram

9:Sh P.N.Yadav
 Chief Engineer
 Border Road Task Force (BRTF)
 Project Pushpak
 GREF
 C/o 99 APO

10:Sh Lalsangliana
 Deputy Commissioner
 Siaha District. Mizoram

11:Sh Pheiki Solo
 Senior Revenue Officer
 MADC
 Siaha Dist.
 Mizoram

12:Sh S.P.Kolipey
 Chief Engineer
 Border Road Task Force (BRTF)
 Project Pushpak GREF
 C/o 99 APO
                                                               Page No.# 3/11


            13:Sh Lalhmunsanga Hnamte
             Deputy Commissioner
             Siaha Dist.
             Mizoram

            14:Smt Nazee Khaila
             Senior Revenue Officer
             Mara Autonomous District Council
             Siaha District
             Mizora

Advocate for the Petitioner   : Ms Dinari T Azyu

Advocate for the Respondent : Mr. P C Lalthangmawia for R14




             Linked Case : Cont.Cas(C)/31/2019

            Abednago and 16 Ors.
            Tuipang
            Mizoram

            2: F Lalhmunsanga
            Tuipang
             Mizoram

             3: TT Vasti
             Tuipang
             Mizoram

             4: Hezi
             Tuipang
             Mizoram

             5: Lawche
             Tuipang
             Mizoram
             VERSUS

             Subhash Sharma and 13 Ors.
             Sena Bhawan B Wing
             New Delhi
                                          Page No.# 4/11

2:Manv Prasad
The Chief Engineer
BRTF
Project Pushpak GREF
c/o 99 APO

3:R Lalramnghaka
Secretary to the Government of Mizora
Land Revenue and Settlement Department
Aizawl

4:Bhupesh Chaudhury
The Deputy Commissioner
Siaha District
Siaha-796901

5:N Pachhunga
Senior Revenue Officer
Mara Autonomous District Council
Siaha-796901

6:Sh P.N. Yadav
Chief Engineer
BRTF
Project Pushpak GREF

7:Sh R Zarzosanga
Secretary
Land Revenue and Settlement
Govt. of Mizoram

8:Sh Kesavan R
Deputy Commissioner
SiahaDistrict

9:Sh lalsangliana
Deputy Commissioner
Siaha District

10:Sh Pheiki Solo
Sr. Revenue Officer
MADC
Siaha

11:Sh S.P. Kolipey
Chief Engineer
BRTF
Project Pushpak GREF
                                                                     Page No.# 5/11



12:Sh Lalhmunsanga hnamte
Deputy Commissioner
Siaha District

13:Smt Nazee Khaila
Senior Revenue Officer
Mara Autonomous Districct Council
Siaha District
Miaoram

14:Sh V.L.Hruaizela Khiangte
Deputy Commissioner
Siaha District
Mizoram

Advocate for the Petitioner : Mrs Dinari T Azyu
Advocate for the Respondent : Ms. Mary Lalruatkimi Khiangte (Addl.AG/G.A.
Mizoram) for R4
R7



Linked Case : Cont.Cas(C)/22/2021

C. Hetha and 16 Ors.
S/o C. Pathaw
R/o Tipa V

2: K. Rahmo
 R/o Tipa

3: NK Hlychho
Tipa V

4: VT Beirahia
Zyhno/ Zawngling

5: Lalnunthangi
Siaha
VERSUS

Subhash Sharma
Secretary
Border Roads Development Board (BRDB) and 9 Ors.
Sena Bhavan B Wing
                                          Page No.# 6/11

2:PN Yadav
The Chief Engineer
Border Road Task Force (BRTF)
Project Pushpak GREF
C/o 99 APO
Project Pushpak GREF
C/o 99 APO

3:R. Zarzosanga
Secretary to the Govt of Mizoram
Land Revenue and Settlement Department
Aizawl

4:Kesavan R.
The Deputy Commissioner
Siaha District
Siaha

5:Pheiki Solo
Senior Revenue Officer
Mara Autonomous District Council
Siaha

6:Sh Lalsangliana
Deputy Commissioner
Siaha District

7:Sh SP Kolipey
Chief Engineer
BRTF
Project Pushpak
GREF

8:Sh Lalhmunsanga Hnamte
Deputy Commissioner
Siaha District
Siaha

9:Smt Mazee Khaila
Senior Revenue Officer
Mara Autonomous District Council
Siaha District
Mizoram

10:Sh VL Hruaizela Khiangte
Deputy Commissioner
Siaha District
Mizoram
                                                    Page No.# 7/11


Advocate for the Petitioner : Ms Dinari T Azyu
Advocate for the Respondent : Ms Zairemsangpuii



Linked Case : Cont.Cas(C)/23/2021

C. Viatha and 37 Ors.
Tipa V
Siaha District
Mizoram

2: Atu Chozah
Tipa D
 Siaha District
 Mizoram

3: Beihu Nohro
Tipa D
Siaha District
Mizoram

4: S. Rahlu
Tipa V
Siaha District
Mizoram

5: C Vepaw
Zyhno
Siaha District
Mizoram

6: S. Ngodei
Tipa V
Siaha District
Mizoram
VERSUS

Subhash Sharma
Secretary
Border Roads Development Board (BRDB) and 9 Ors.
SenaBhavan B Wing
New Delhi

2:Sh. P. N. Yadav
The Chief Engineer
Border Road Task Force (BRTF)
                                                              Page No.# 8/11

Project Pushpak
Project Pushpak GREF
C/o 99 APO

3:Sh. R. Zarzosanga
Secretary to the Govt. of Mizoram
Land Revenue and Settlement Department
Aizawl

4:Sh. Kesavan R
Deputy Commissioner
Siaha District
Siaha

5:Sh. Pheki Solo
Senior Revenue Officer
Mara Autonomous District Council
Siaha

6:Sh. Lalsangliana
Deputy Commissioner
Siaha District
Siaha

7:Sh S.P.Kolipey
SE (Civ)
The Chief Engineer
Border Road Task Force (BRTF)
Project Pushpak GREF
C/o 99 APO

8:Sh Lalhmunsanga
Deputy Commissioner
Siaha Dist.
Siaha Mizoram

Advocate for the Petitioner : Ms Dinari T Azyu
Advocate for the Respondent : Mr. P C Lalthangmawia for R9



Linked Case : Cont.Cas(C)/24/2019

VT Zecharia and 73 Ors
Zawngling
Tuipang
Mizoram
                                    Page No.# 9/11

2: V Hrachhia
 Siatlai
Tuipang

3: S Pawla
Tuipang
Mizoram

4: Lalhruaia
Tuipang
Mizoram

5: B Chale
Zawngling
Mizoram
VERSUS

Subhash Sharma and 13 Ors
Sena Bhavan B wing
New Delhi

2:Brig Birender Singh
Chief Engineer
BRTF
C/o 99APO

3:R Lalramnghaka
Secretary
Land Revenue and Settlement
Mizoram

4:Bhupesh Chaudary
Deputy Commissioner
Siaha District
Mizoram

5:N Pachhunga
Senior Revenue Officer
Mara Autonomous District Council
Siaha

6:MANV Prasad
Chief Engineer
Border Road Task Force (BRTF)
Project Pushpak GREF
C/o 99 APO

7:Sh R.Zarzosanga
                                     Page No.# 10/11

Secretary to the Govt. of Mizoram
Land revenue and Settlement Dept.
Aizawl

8:Sh Kesalan R
Deputy Commissioner
Siaha Dist.
Siaha

9:Sh P.N.Yadav
Chief Engineer
BRTF
Projecr Pushpak GREF
C/o 99 APO

10:Sh Lalsangliana
Deputy Commissioner
Siaha Dist.
Siaha

11:Sh Pheiki Solo
Senior Revenue Officer
Mara Autonomous District Council
Siaha Dist.
Mizoram

12:Sh S.P.Kolipey
S.E. (Civil)
Chief Enginer
Border road Task Force (BRTF)
Project Pushpak
GREF
C/o 99 APO

13:Sh Lalhmunsanga Hnamte
Deputy Commissioner
Siaha Dist.
Siaha

14:Smt. Nazee Khaila
Sr.Revenue Officer
MADC
Siaha District.

15:Sh V.L.Hruaizela
Deputy Commissioner
Siaha District
Mizoram
                                                                      Page No.# 11/11


           Advocate for the Petitioner : Ms Dinari T Azyu
           Advocate for the Respondent : Ms Zairemsangpuii




                                      BEFORE
         HON'BLE MRS. JUSTICE YARENJUNGLA LONGKUMER
                            ORDER

12.05. 2026 Mrs. Dinary T. Azyu, learned Senior Counsel, assisted by Ms. C. Lalruatfeli, submits that the full disbursement of the awarded compensation amount is yet to be made by the respondents. Accordingly, she prays that the matter may be listed after 2 (two) weeks.

Prayer is allowed.

List the matter after 2 (two) weeks.

JUDGE Comparing Assistant