Bombay High Court
Murgandi @ Kumar Samungsundarum Tevar vs The State Of Maharashtra on 21 February, 2022
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRI-INTERIM APPLICATION NO. 531 OF 2022
In
Criminal Bail Appln. 201 OF 2020
Murgandi @ Kumar Samungsundarum Tevar ....PETITIONER
V/S
The State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 21st February, 2022 P.C. :
Matter did not reach till the court time was over. Hence adjourned. Stand over to 16/03/2022.
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