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State of Mizoram - Section

Section 35 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

35. Temporary Chairman.

- At the commencement of every session the Chairman shall nominate from amongst the members of the District Council a panel of not more than two Chairmen, any one of whom may, in the order in which he had been nominated, preside over the Council in the absence of the Chairman and the Deputy Chairman.